Punjab-Haryana High Court
Jatinder Pal Kaur And Ors vs State Of Haryana And Ors on 5 May, 2016
Author: Rameshwar Singh Malik
Bench: Rameshwar Singh Malik
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No.3079 of 2010 (O&M)
LAC case No.251 of 2007
Date of Decision 05.05.2016
Jatinder Pal Kaur and others
...... Appellant(s)
Versus
State of Haryana and others
..... Respondent(s).
CORAM : HON'BLE MR.JUSTICE RAMESHWAR SINGH MALIK
***
Present : Mr. Avnish Mittal, Advocate
for the appellant(s).
Mr. Randhir Singh, Addl. A.G. Haryana assisted by
Mr. Abhinash Jain, AAG, Haryana.
***
RAMESHWAR SINGH MALIK, J.
For order, see detailed reasons recorded in a separate order passed today in RFA No. 3356 of 2010 titled as "State of Haryana and another Vs. Santokh Singh and others."
(RAMESHWAR SINGH MALIK)
May 05, 2016 JUDGE
sanjiv
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