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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(c) in The Merchant Shipping (Equivalent Arrangements For Carriage Of Grain) Order, 1977

(c)A copy of such a document, grain loading stability data and associated plan shall be placed on board in order that the master, if so required, shall produce them for the inspection of the Government of the country of the port of loading.