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Union of India - Section

Section 10 in The Merchant Shipping (Equivalent Arrangements For Carriage Of Grain) Order, 1977

10. Authorisation. - (a) A document of authorisation shall be issued for every ship loaded in accordance with this appendix.

(b)The document shall accompany and refer to the grain loading stability booklet provided to enable the master to meet the requirements of Paragraph 4(c). This booklet shall meet the requirements of Para 11.
(c)A copy of such a document, grain loading stability data and associated plan shall be placed on board in order that the master, if so required, shall produce them for the inspection of the Government of the country of the port of loading.
(d)A ship without such a document of authorisation shall not load grain until the master demonstrates to the satisfaction of the Central Government or the Government of the port of loading on behalf of the Central Government that the ship in its proposed loaded condition will comply with the requirements of this Appendix.