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[Cites 0, Cited by 0] [Section 274(1)] [Section 274] [Entire Act]

State of Chattisgarh - Subsection

Section 274(1)(ii) in The High Court of Chhattisgarh Rules, 2007

(ii)a black open breast coat, white shirt, white collar, stiff or soft, and white bands with Advocates' Gowns. In either case long trousers (white, black striped or grey) or Dhoti.