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State of Chattisgarh - Section

Section 274 in The High Court of Chhattisgarh Rules, 2007

274.

Advocates appearing in the High Court shall wear the following as part of their dress which shall be sober and dignified-
(1)Advocates other than lady advocates,-
(i)a black buttoned up coat, chapkan, achkan, black sherwani and white bands with Advocates' Gowns, or
(ii)a black open breast coat, white shirt, white collar, stiff or soft, and white bands with Advocates' Gowns. In either case long trousers (white, black striped or grey) or Dhoti.
(2)Lady Advocates,-
(i)Black and full or half sleeve jacket or blouse, white collar stiff or soft, with white bands and Advocates' Gowns.
White blouse, with or without collar, with white bands and with a black open breast coat with Advocates' Gowns.OR
(ii)Sarees of long skirts (white or black of any mellow of subdued colour without any print or design) of Flare (white, black or black striped or grey) or Punjabi dress churidar kurta or salwar kurta with or without dupatta) white or black with white bands and Advocates' Gowns.
B : Senior AdvocateRules Framed by the High Court of Chhattisgarh in Exercise of the Powers Conferred Under Section 16 (2) of the Advocates Act, 1961