Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22F(2)] [Section 22F] [Entire Act]

State of Maharashtra - Subsection

Section 22F(2)(c) in Maharashtra Police Act

(c)the Board shall perform such other functions as may be assigned to the Board by the State Government, from time to time.