(2)In particular and without prejudice to the generality of the foregoing functions, the Board may perform all or any of the following functions, namely:--(a)to decide posting and transfer of Police Officers;(b)to make appropriate recommendations to the Competent Authority concerned, in respect of the grievances received by the Board from Police Officers regarding their promotions, disciplinary proceedings and other service matters;(c)the Board shall perform such other functions as may be assigned to the Board by the State Government, from time to time.
