Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] Union of India - Subsection Section 19(c) in Mormugao Port Employees' (Educational Assistance) Regulations, 2000 (c)Classes I to XII - in respect of physically handicapped and mentally retarded children ....... Rs. 100/- per month per child.
