Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 19 in Mormugao Port Employees' (Educational Assistance) Regulations, 2000

19.

The tuition fee payable' and actually paid by an employee in respect of his child may be reimbursed subject to the following limits:
(a)Classes I to X ........ Rs. 40/- per month per child.
(b)Classes XI to XII .... Rs. 50/- per month per child.
(c)Classes I to XII - in respect of physically handicapped and mentally retarded children ....... Rs. 100/- per month per child.
Note: Science fee upto the limit of Rs.10/- p.m. will be reimbursable in addition to the tuition fee in respect of children studying Classes ix to xii and offering Science subjects.