Himachal Pradesh High Court
Hitesh Rattan & Ors. vs . State Of H.P. & Ors. on 22 August, 2022
Bench: Sabina, Sushil Kukreja
Hitesh Rattan & Ors. vs. State of H.P. & Ors.
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CWP No.3462 of 2022 22.08.2022 Present: Mr. Bhuvnesh Sharma and Mr. Ramakant Sharma, Advocates, for the petitioners.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos. 1 to 3/State.
Mr. Parveen Chauhan, Advocate, for respondent No.4.
Dr. S.K. Bansal, Principal, Govt. College, Daulatpur, present in person.
Learned counsel for the petitioners has submitted that reply stands filed in the Registry today. He on instructions of Mr. S.K. Bansal, Principal, who is present in person, has further submitted that one month salary to the petitioner has already been released and the arrears of two months shall be released within a week from today.
List again on 19.12.2022.
The personal appearance of Dr. S.K. Bansal, Principal, Govt. College, Daulatpur, is exempted till further orders.
( Sabina ) Judge (Sushil Kukreja) Judge 22nd August, 2022 ::: Downloaded on - 22/08/2022 20:06:14 :::CIS