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Himachal Pradesh High Court

Hitesh Rattan & Ors. vs . State Of H.P. & Ors. on 3 August, 2022

Bench: Sabina, Satyen Vaidya

Hitesh Rattan & Ors. vs. State of H.P. & Ors.

.

CWP No. 3462 of 2022.

03.08.2022 Present: Mr. Bhuvnesh Sharma, Advocate, for the petitioners.

Mr. Ashwani Sharma, Additional Advocate General, for the respondents-State.

Learned Additional Advocate General seeks more time to file reply.

List again on 20th August, 2022, on which date respondent No.3 is directed to remain present in person.

(Sabina) Judge (Satyen Vaidya) Judge.

3rd August, 2022.

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