Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Entire Act] State of Andhra Pradesh - Section Section 54 in Andhra Pradesh Panchayat Raj Act, 1994 54. Collected sewage etc., belong to Gram Panchayat. - All rubbish, sewage, filth and other matter collected by a Gram Panchayat under this Act shall belong to it.
