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[Cites 0, Cited by 1] [Section 29(1)] [Section 29] [Entire Act]

State of Maharashtra - Subsection

Section 29(1)(a) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961

(a)transferred, whether by way of sale (including sale in execution of a decree of a civil court or of an award or order of any competent authority) or by way of gift, mortgage, exchange, lease or otherwise; or