Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 82 in The Orissa Municipal Employees' Pension Rules, 1989

82.

(1)After receipt of the pension papers of an employee the Director may sanction provisional pension net exceeding ¾th of the maximum as indicated in Form No. VIII for the period determined by him.
(2)The Executive Officer of the concerned local authority from where the employee has retired, shall take steps to draw and disburse, the provisional pension to the retired employee on the to tenth day of the month following the month in which the employee retired from service.