Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Odisha - Subsection

Section 82(2) in The Orissa Municipal Employees' Pension Rules, 1989

(2)The Executive Officer of the concerned local authority from where the employee has retired, shall take steps to draw and disburse, the provisional pension to the retired employee on the to tenth day of the month following the month in which the employee retired from service.