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[Cites 0, Cited by 0] [Section 241] [Entire Act]

State of Assam - Subsection

Section 241(7) in Assam Excise Rules, 1945

(7)any non-commissioned officer or soldier of Indian Land Forces, any non-commissioned officer or sailor of the Indian Navy, any non-commissioned officer or airman of the Indian Air Force, or any member with corresponding ranks of Forces allied with India in unification;