- No intoxicant shall be sold by any licensed vendor or by an agent or servant of such vendor to-(1)any Railway servant at the time on duty;(2)any Excise or Police Officer of any rank being in uniform or on duty;(3)any vagrant under Police escort;(4)any insane person;(5)any person under 21 (twenty-one) years of age;(6)any person known or believed to be drunk or intoxicated;(7)any non-commissioned officer or soldier of Indian Land Forces, any non-commissioned officer or sailor of the Indian Navy, any non-commissioned officer or airman of the Indian Air Force, or any member with corresponding ranks of Forces allied with India in unification;(8)any driver of automobile.Fees in respect of licences, permits and passes for country spirit, Ganja, etc.
