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[Cites 0, Cited by 0] [Section 130(4)] [Section 130] [Entire Act]

State of Madhya Pradesh - Subsection

Section 130(4)(a) in The M.P. Public Health Act, 1949

(a)the supply in sufficient quantities of water fit for drinking and cooking purposes for the use of person resorting to the fair or festival and the proper preservation of such water;