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State of Kerala - Section

Section 161 in Kerala Factories Rules, 1957

161. Escape of materials.

(a)Provision shall be made in all plant, sewers, drains , flues, ducts, culverts and buried pipes to prevent the escape and spread of any liquid, gas, vapour, fume or dust likely to give rise to fire or explosion, both during normal working and in the event of accident or emergency.
(b)If escape occurs, such substances shall be removed expeditiously and efficiently at the point of liberation. The effluent shall be trapped and rendered safe outside the danger area.