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[Cites 0, Cited by 0] [Section 161] [Entire Act]

State of Kerala - Subsection

Section 161(a) in Kerala Factories Rules, 1957

(a)Provision shall be made in all plant, sewers, drains , flues, ducts, culverts and buried pipes to prevent the escape and spread of any liquid, gas, vapour, fume or dust likely to give rise to fire or explosion, both during normal working and in the event of accident or emergency.