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Bombay High Court

Santosh Sriniwas Bhat vs Vaidyawadi Rehab Welfare Association ... on 25 October, 2023

Author: G.S. Patel

Bench: G.S. Patel

                                                                  Board Sr.No.:-942

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 1476 OF 2021

 Vaidyawadi Rehab Welfare Association       ....PETITIONER
 (thakurdwar)
             V/S
 Maharashtra Housing And Area Development....RESPONDENT

Authority (mhada) And 3 Ors.

WITH INTERIM APPLICATION NO. 1182 OF 2022 In WRIT PETITION 1476 OF 2021 Vaidyawadi Rehab Welfare Association ....PETITIONER (thakurdwar) V/S Maharashtra Hsg. And Area Development ....RESPONDENT Authority(mhada) And 7 Ors. And Narendra Kothari And19(prop.) WITH INTERIM APPLICATION NO. 1269 OF 2021 In WRIT PETITION 1476 OF 2021 Vaidyawadi Rehab Welfare Association ....PETITIONER (thakurdwar) V/S Maharashtra Housing And Area Development....RESPONDENT Authority (mhada) And Ors.

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WITH INTERIM APPLICATION NO. 400 OF 2022 In WRIT PETITION 1476 OF 2021 Vasant Srinivas Bhat ....PETITIONER V/S Vaidyawadi Rehab Welfare Association ....RESPONDENT (thakurdwar) And 8 Ors WITH INTERIM APPLICATION NO. 229 OF 2021 In WRIT PETITION 1476 OF 2021 Vasant Srinivas Bhatt (applicant/intervener) ....PETITIONER V/S Vaidyawadi Rehab Welfare Association ....RESPONDENT (thakurdwar) And 8 Ors.

WITH INTERIM APPLICATION NO. 300 OF 2021 In WRIT PETITION 1476 OF 2021 Vaidyawadi Rehab Welfare Association ....PETITIONER (thakurdwar) V/S Maharashtra Housing And Area Development....RESPONDENT Authority (mhada) And 3 Ors.

WITH INTERIM APPLICATION LODGING NO. 11401 OF 2021 In WRIT PETITION 1476 OF 2021 Page 2/5 ::: Uploaded on - 26/10/2023 ::: Downloaded on - 27/10/2023 22:08:37 ::: Vaidyawadi Rehab Welfare Association ....PETITIONER (thakurdwar) V/S Maharashtra Housing And Area Development....RESPONDENT Authority (mhada) And 7 Ors.

WITH CONTEMPT PETITION IN WRIT PETITION LODGING NO. 26110 OF 2023 In WRIT PETITION 1476 OF 2021 Santosh Srinivas Bhat ....PETITIONER V/S Maharashtra Housing And Area Development....RESPONDENT Authority (mhada) WITH CONTEMPT PETITION IN WRIT PETITION LODGING NO. 41180 OF 2022 In WRIT PETITION 1476 OF 2021 Vaidyawadi Rehab Welfare Associates ....PETITIONER (thakurdwar) V/S Kushalra Land Developers Pvt Ltd. ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 30739 OF 2021 In WRIT PETITION 1476 OF 2021 Vaidyawadi Rehab Welfare Association ....PETITIONER (thakurdwar) V/S Maharashtra Housing And Area Development Page 3/5 ::: Uploaded on - 26/10/2023 ::: Downloaded on - 27/10/2023 22:08:37 ::: Authority (mhada) And 7 Ors.

WITH INTERIM APPLICATION LODGING NO. 28072 OF 2021 In WRIT PETITION 1476 OF 2021 Santosh Sriniwas Bhat ....PETITIONER V/S Vaidyawadi Rehab Welfare Association ....RESPONDENT (thakurdwar)and Ors WITH INTERIM APPLICATION LODGING NO. 26700 OF 2022 In WRIT PETITION 1476 OF 2021 Santosh Sriniwas Bhat ....PETITIONER V/S Vaidyawadi Rehab Welfare Association ....RESPONDENT (thakurdwar) WITH INTERIM APPLICATION LODGING NO. 5664 OF 2022 In WRIT PETITION 1476 OF 2021 Sagarmal P Siyal And Anr. - Applicants ....PETITIONER V/S Vaidyawadi Rehab Welfare Association ....RESPONDENT (thakurdwar) WITH INTERIM APPLICATION LODGING NO. 8827 OF 2020 In ....RESPONDENT Page 4/5 ::: Uploaded on - 26/10/2023 ::: Downloaded on - 27/10/2023 22:08:37 ::: WRIT PETITION 1476 OF 2021 Kushalra Land Developers Pvt Ltd. ....PETITIONER V/S Vaidyawadi Rehab Welfare Association ....RESPONDENT (thakurdwar) And 7 Ors.

CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE KAMAL KHATA, JJ DATE : 25th October, 2023 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 03/11/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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