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[Cites 0, Cited by 0] [Section 434] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 434(4) in Arunachal Pradesh Municipal Act, 2007

(4)The District Magistrate, the Sub-Divisional Magistrate and the officer under them and the other employee subordinate to them shall cooperate with the municipal authorities in the performance of their duties under this Act.