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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(3) in Bihar Electricity Regulatory Commission (Terms and Conditions for Solar Energy Sources) Regulations, 2010

(3)Levellisation shall be carried out for the 'useful life' of the Solar PV and Solar Thermal Power Project while Tariff shall be specified for the period equivalent to Tariff Period'.