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State of Bihar - Section

Section 10 in Bihar Electricity Regulatory Commission (Terms and Conditions for Solar Energy Sources) Regulations, 2010

10. Tariff Design.

(1)The generic tariff shall be determined on levellised basis for the Tariff Period.
(2)For the purpose of levellised tariff computation, the discount factor equivalent to weighted average cost of capital shall be considered.
(3)Levellisation shall be carried out for the 'useful life' of the Solar PV and Solar Thermal Power Project while Tariff shall be specified for the period equivalent to Tariff Period'.