Section 100 in U.P. Revenue Code (Amendment) Act, 2016
100. Amendment of Section 126.
- In Section 126 of the said Code -(a)in Hindi version, in the marginal heading, for the words ^^Hkwfe izcU/k lfefr the words ^^Hkwfe izcU/kd lfefr shall be substituted;(b)in Hindi version, in sub-section (1), -(i)for the words and figures ^^fdlh O;fDr dks vladze.kh; vf/kdkj okys Hkwfe/kj ds :i esa ;k /kkjk 125 ds v/khu vlkeh ds :i esa the words and figures ^^/kkjk 125 ds v/khu fdlh O;fDr dks vladze.kh; vf/kdkj okys Hkwfe/kj ds :i esa ;k vlkeh ds :i esa shall be substituted;(ii)in clause (a), for the words ^^lfdz; lsok esa jgrs gq, 'k=q dh dk;Zokgh ls e`R;q gqbZ gks] fo/kok] iq=] vfoofgr iqf=;k the words ^^lfdz; lsok esa jgrs gq, e`R;q gqbZ gks] fo/kok] iq=] vfookfgr iqf=;k shall be substituted;(iii)in clause (b), for the words ^^lfdz; lsok esa jgrs gq, 'k=q dh dk;Zokgh esa iw.kZr;k fodykax gks x;k gks the words ^^lfdz; lsok esa jgrs gq, iw.kZr;k fodykax gks x;k gks shall be substituted;(iv)in clause (h), for the words and figures ^^la;qDr izkUr iapk;r jkt vf/kfu;e] 1947 the words and figures ^^mRrj izns'k iapk;r jkt vf/kfu;e] 1947 1947 dh vf/kfu;e la[;k 26 shall be substituted.(c)in explanation to sub-section (1), -(i)in Hindi version, at the end of clause (i), clause (iii) and clause (v), for the punctuation mark "I" the punctuation mark ";" shall be substituted;(ii)clause (ii), shall be omitted;(iii)in Hindi version, in clause (iii), for the words ^^vkoaVu ds fnuakd dh ;k mDr fnuakd dks Bhd iwoZorhZ nks o'kZ the words ^^vkoaVu ds fnuakd dks ;k mDr fnuakd dks Bhd iwoZrohZ nks o'kZ shall be substituted;(iv)at the end of clause (iv), for the punctuation mark "." the punctuation mark ";" shall be substituted;(v)in Hindi version, in clause (v), for the words and figures ^^vf/kfu;e 1994 dh vuqlwph1 the words and figures ^^vf/kfu;e] 1994 vf/kfu;e la[;k 4 lu~ 1994 dh vuqlwph1 shall be substituted.(d)in Hindi version, in sub-section (2), for the words ^^ls de gks the words ^^ls vf/kd u gks shall be substituted.
