Section 100(c) in U.P. Revenue Code (Amendment) Act, 2016
(c)in explanation to sub-section (1), -(i)in Hindi version, at the end of clause (i), clause (iii) and clause (v), for the punctuation mark "I" the punctuation mark ";" shall be substituted;(ii)clause (ii), shall be omitted;(iii)in Hindi version, in clause (iii), for the words ^^vkoaVu ds fnuakd dh ;k mDr fnuakd dks Bhd iwoZorhZ nks o'kZ the words ^^vkoaVu ds fnuakd dks ;k mDr fnuakd dks Bhd iwoZrohZ nks o'kZ shall be substituted;(iv)at the end of clause (iv), for the punctuation mark "." the punctuation mark ";" shall be substituted;(v)in Hindi version, in clause (v), for the words and figures ^^vf/kfu;e 1994 dh vuqlwph1 the words and figures ^^vf/kfu;e] 1994 vf/kfu;e la[;k 4 lu~ 1994 dh vuqlwph1 shall be substituted.
