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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

Bengal Presidency - Subsection

Section 2(2)(c) in The Bengal Agricultural And Sanitary Improvement Act, 1920

(c)the total expenditure incurred by the Collector in connection with the scheme and work inclusive of any preliminary inquiry, compensation for the cost of any land taken or acquired for the purposes of this Act, the preparation or revision of any record-of-rights and the cost of apportionment and recovery;