Himachal Pradesh High Court
H.P. Power Corporation Ltd vs Narayan Singh on 3 August, 2018
Author: Sanjay Karol
Bench: Sanjay Karol
RFA No.166 of 2016 a/w RFA No.167 of 2016 .
03.08.2018 Present: Mr.Vivek Negi, Advocate, for the appellant(s).
Mr. Adarsh Sharma, Additional Advocate General & Ms.Svaneel Jaswal, Deputy Advocate General, for the respondent-State.
Mr.Devinder Chauhan, Advocate, for the private respondent(s).
Mr.Vivek Negi, learned counsel, states that in these cases, the lead case is RFA No.368 of 2014, titled as H.P. Power Corporation Ltd. vs. Narayan Singh, which is listed on 10.08.2018.
List these appeals alongwith RFA No.368 of 2014, before the appropriate Bench on the aforesaid date, as prayed for.
August 3, 2018 (Sanjay Karol),
(Purohit) Acting Chief Justice.
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