Himachal Pradesh High Court
H.P. Power Corporation Ltd vs Narayan Singh on 30 July, 2018
Author: Sanjay Karol
Bench: Sanjay Karol
RFA No.196 of 2017 a/w RFA No.175 of 2017 .
30.07.2018 Present: Mr.Vivek Negi, Advocate, for the appellant(s).
Mr.Adarsh Sharma, Additional Advocate General, for the respondents-State.
Mr.Tara Singh Chauhan, Advocate, for HPSEB. Mr.Vivek Negi, learned counsel, states that in these cases, the lead case is RFA No.368 of 2014, titled as H.P. Power Corporation Ltd. vs. Narayan Singh, which is listed on 10.08.2018.
List these appeals alongwith RFA No.368 of 2014, before the appropriate Bench on the aforesaid date, as prayed for.
July 30, 2018 (Sanjay Karol),
(Purohit) Acting Chief Justice.
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