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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(3) in Andhra Pradesh Government Medical and Dental Institutions (Conversion into Semi-Autonomous Institutions) Act, 2007

(3)An emergency meeting of the Governing Council may be convened by the Registrar on the request of the Director of the Institute on a requisition signed by not less than five (5) members of Governing Council and in such manner as may be prescribed by regulations.