Section 27(2) in Rajasthan Ayurved Nursing Council Act, 2012
(2)In every proceeding it shall be presumed that any person whose name is entered in the latest of the lists published under sub-section (1) is a registered Ayurved Nursing Professional:Provided that, in the case of a person whose name may have been entered in a register after the publication of a list under sub-section (1) and before the publication of a fresh list thereunder, a certified copy of such entry, signed by the Registrar, shall be an evidence that such person is registered under this Act.Chapter - IV Recognition of Institutions
