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State of Punjab - Section

Section 44 in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

44. Vocational Training.

(1)Every institution shall provide gainful vocational training to juveniles or children.
(2)The institutions shall develop networking with Institute of Technical Instruction, Jan Shikshan Sansthan, Government and Private Organizations, or Enterprises, Agencies or Non-Governmental Organisations with expertise or placement agencies.