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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Punjab - Subsection

Section 44(2) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(2)The institutions shall develop networking with Institute of Technical Instruction, Jan Shikshan Sansthan, Government and Private Organizations, or Enterprises, Agencies or Non-Governmental Organisations with expertise or placement agencies.