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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(3)(i) in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

(i)The non-technical posts of Assistant Director shall be filled up from amongst the Head Ministerial Officers of the Directorate of Orissa, Printing and Stationery with due consideration of seniority, suitability and merit in consultation with the Commission.