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State of Odisha - Section

Section 9 in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

9. [ [Substituted vide Orissa Gazette No. 30/29.7.1994.]

(1)
(a)Fifty per cent of the vacancies in the post of Assistant Director (Technical) shall be filled up by direct recruitment through the Commission.
(b)To be eligible for appointment as Assistant Director (Technical) by direct recruitment, a candidate must possess a Degree in Printing Technology from a recognised institution in India or abroad or alternatively shall have Bachelor Degree in Arts, Science or Commerce and Possess a Diploma in Printing Technology from any recognised institution in India or abroad with a minimum five years of experience in any capacity in a Government, semi Government or private Printing Press having modern sophisticated machines like P.T.S., D.T.P., Web and Speetfed Offset machines. Plate making arrangements, process camera etc.
(c)For direct recruitment, a candidate must be above 21 years and below 32 years of age on the 1st day of January of the recruitment year. The upper age-limit shall be relaxed by five years in respect of candidates serving under a Government.
(d)After determination of vacancy required to be filled up through direct recruitment in a particular year the Government shall send requisition to the Commission to furnish the names of suitable persons for appointment to the posts of Assistant Director (Technical).
(e)The Commission shall invite applications from eligible persons and select suitable persons in order of merit following the procedure as it deemed proper and furnish the list to the Government.
(2)
(a)Fifty per cent of vacancies shall be filled up on promotion by selection of Production Officers of the Directorate of Printing, Stationery and Publication, Orissa, Cuttack who have completed three years of service as Production Officer by the 1st day of January of the concerned recruitment year in accordance with the provisions of the Orissa Civil Services (Criteria for Promotion) Rules, 1992 and in consultation with the Commission.
(b)The Departmental Promotion Committee for selection shall consist of the following members, namely :
(i) Secretary to Government in Administrative Department ... Chairman
(ii) Director, Printing, Stationery and Publication ... Member
(iii) Director (Technical), Printing, Stationery and Publication ... Do
(iv) Joint/Deputy Secretary of the Administrative Department ... Do
(c)An officer not below the rank of Class I nominated by the Director, Printing, Stationery and Publication shall act as Secretary of the D.P.C. without participating in its deliberations and decisions.]
(3)
(i)The non-technical posts of Assistant Director shall be filled up from amongst the Head Ministerial Officers of the Directorate of Orissa, Printing and Stationery with due consideration of seniority, suitability and merit in consultation with the Commission.
(ii)In the absence of suitable candidates available for promotion for the above non-technical posts amongst the Head Ministerial Officers of the Directorate of Orissa Printing and Stationery the said post shall be filled up by candidates from outside by Commission through open advertisement. In such case the candidate should possess the following qualifications and experiences :
(a)He must possess a Bachelors Degree preferably a degree in Arts, Science or Commerce from any of recognised Universities or an equivalent qualification;
(b)Must have worked for at least 5 years in a supervisory post dealing with overall supervision of procurement and supply of stores in a large Government or private undertaking;
(c)Must be above 21 years and below 28 years of age on the 1st day of January of the recruitment year concerned.
Establishment Officer