Himachal Pradesh High Court
Manish Kapoor vs . Ksr Infracon Kit Ltd. on 20 September, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
.
Manish Kapoor vs. KSR Infracon Kit Ltd.
CMPMO No.413 of 2023 20.09.2023 Present: Mr. Vivek Sharma, Advocate, for the petitioner.
of CMPMO No.413 of 2023 & CMP No.10125 of 2023 Notice issued to sole respondent for today's date is rt still awaited.
Learned counsel for the petitioner prays for and is granted two days' time to take fresh steps for service of aforesaid respondent, enabling the Registry to issue notice, returnable within two weeks.
Interim order to continue.
(Sandeep Sharma) Judge 20th September, 2023 (reena) ::: Downloaded on - 21/09/2023 20:34:41 :::CIS