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[Cites 0, Cited by 0] [Section 45(3)] [Section 45] [Entire Act]

NCT Delhi - Subsection

Section 45(3)(b) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

(b)endorsed on the back with the words "tendered ballot paper" by the presiding officer in his hand and signed by him and affixed with a distinguishing mark.