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[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

Union of India - Subsection

Section 56(2)(f) in The Bangalore Metro Railway (General) Rules, 2011

(f)open train doors on the correct side when the train is docked if permitted by the Automatic Train Protection door release and the platform screen doors on the correct side open automatically, if provided;