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[Cites 0, Cited by 0] [Section 62] [Entire Act]

Union of India - Subsection

Section 62(2) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(2)The operator shall conduct table top and live exercises involving the concerned agencies and other participants at least once a year and effectiveness of such exercises shall be closely monitored and reviewed by him to test and validate the emergency preparedness plans.