Section 62 in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008
62. Co-ordination of emergency preparedness .-(1) The operator shall manage and co-ordinate with the concerned agencies the operations of the emergency preparedness in the event of accidents and hazardous situations.
(2)The operator shall conduct table top and live exercises involving the concerned agencies and other participants at least once a year and effectiveness of such exercises shall be closely monitored and reviewed by him to test and validate the emergency preparedness plans.
