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[Cites 0, Cited by 0] [Section 224(1)] [Section 224] [Entire Act]

State of Andhra Pradesh - Subsection

Section 224(1)(a) in Andhra Pradesh Panchayat Raj Act, 1994

(a)seizure of a polling station or a place fixed for the polHoy any person or persons making polling authorities surrender the ballot papers or voting machines and doing of any other act which affects the orderly conduct of elections;