Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 85 in Jammu and Kashmir Panchayati Raj Rules, 1996 85. [ Appointment of Panchayat Secretary.] [Substituted vide SRO-240 dated 2-7-2002.] - The Village Level Worker or MPW or Gram Seveka of concerned Halqa Panchayat shall function as Secretary in addition to his own duties.
