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State of Punjab - Section

Section 7 in The Punjab Municipal Corporation Services (Recruitment and Conditions of Service) Rules, 1978

7. Cadres and the scales of the pay.

[Section 71(5)] - The number of posts created for a Service by the State Government or by an authority empowered by it under sub-section (5) of section 71 shall be deemed to be the cadre of that Service which shall be subject to variation by the authorities referred to in the aforesaid sub-section :Provided that the State Government may, after taking into consideration further chances of promotion of the members of the Service, the number of posts in that Service and other relevant factors, sanction twenty per cent selection grade posts in that service in such grade as it may deem fit.
(2)The scales of pay of the posts in various Services shall be as given in Appendix 'A':Provided that the Government may revise the scale of pay of the post in a Service, as it may deem proper from time to time.
(3)The appointing authority may, for reasons to be recorded in writing sanction a start of higher pay than the minimum of the pay scale on first appointment to any person.