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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(2) in The Punjab Municipal Corporation Services (Recruitment and Conditions of Service) Rules, 1978

(2)The scales of pay of the posts in various Services shall be as given in Appendix 'A':Provided that the Government may revise the scale of pay of the post in a Service, as it may deem proper from time to time.