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[Cites 0, Cited by 0] [Section 34A(2)] [Section 34A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34A(2)(i) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(i)one teacher of the University from each University not below the rank of a Reader of the University Teaching Department or one Professor in a College to be nominated by the Kulpati; and