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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(4) in Andhra Pradesh Common Entrance Test for entry into Under Graduate Diploma in Physical Education (UGDP.Ed.), Bachelor of Physical Education (B.P.Ed.) Courses Rules, 2003

(4)Every candidate who has been assigned rank in the merit list shall be issued Rank Card by the Convenor. The Rank Card, among other things include the details of the category of course to which the candidate is qualified viz., U.G.D.P.Ed./B.P.Ed./M.P.Ed., the rank assigned in the State wide/Local area-wise,lists and the category-wise reservation lists, if any.