Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 134] [Entire Act] State of Andhra Pradesh - Subsection Section 134(2) in Andhra Pradesh Panchayat Raj Act, 1994 (2)The order shall specify the period within which it may be complied with but the Executive Authority may, from time to time, extend such period.
