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Himachal Pradesh High Court

Anil Sharma & Others vs . Central Bureau Of on 24 July, 2024

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Anil Sharma & others Vs. Central Bureau of Investigation and another Cr. Revision No. 186 of 2020 24.07.2024: Present: Mr. Sudhir Thakur, Senior Advocate with Mr. Somesh Sharma, Advocate, for the petitioners.

Mr. Balram Sharma, DSGI, for respondent No.1/CBI Mr. Anupama Chauhan, Investigating r Officer is present with case file.

Ms. Ayushi Negi, Deputy Advocate General for respondent No.2-State.

Arguments heard. Reserved.

File of CBI is retained.

(Rakesh Kainthla) Judge 24th July, 2024 (ravinder) ::: Downloaded on - 24/07/2024 20:34:20 :::CIS