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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Bihar - Subsection

Section 24(1) in Bihar Minerals (Concession, Prevention of Illegal Mining, Transportation & Storage) Rules, 2019

(1)
(a)A mining lease except of granite shall be granted by the Collector,
(b)Mining lease of granite shall be granted by the State Government.