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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(7) in The Rajasthan Rules for Regulating the Fund for Grant of Exgratia Financial Assistance (Family Planning Acceptors) 1976

(7)Operated for tubectomy/vasectomy on...............at.....................Hospital/Dispensary/PHC/RFPC/RFPTC/UFPC/Camp..............District..............by Dr.............